Supreme Court - Daily Orders
M/S Jindal Power Limited vs Union Of India on 17 March, 2023
ITEM NO.44 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 2524/2019
M/S JINDAL POWER LIMITED Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No. 57872/2020 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
57876/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 57875/2020
- EXEMPTION FROM FILING O.T. and IA No. 20041/2019 - EXEMPTION FROM
FILING O.T. and IA No. 89946/2020 - EXEMPTION FROM FILING O.T. and
IA No. 89945/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
C.A. No. 6079/2019 (XVII)
(With IA No. 109312/2019 - EXEMPTION FROM FILING O.T. and IA No.
109313/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.
109875/2019 - STAY APPLICATION)
C.A. No. 8115/2019 (XVII)
(With IA No. 173253/2019 - CONDONATION OF DELAY IN FILING and IA
No. 149430/2019 - STAY APPLICATION)
C.A. No. 3118/2020 (XVII)
(With IA No. 89309/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 89311/2020 - PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No. 89308/2020 - STAY APPLICATION)
C.A. No. 2845/2020 (XVII)
(With IA No. 77899/2020 - AMENDMENT IN CAUSE TITLE and IA No.
71396/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 71393/2020
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.
71394/2020 - EXEMPTION FROM FILING O.T. and IA No. 96278/2020 -
EXEMPTION FROM FILING O.T. and IA No. 96277/2020 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 71392/2020 -
STAY APPLICATION)
Date : 17-03-2023 These matters were called on for hearing today.
Signature Not Verified
CORAM :
Digitally signed by
Nidhi Ahuja
Date: 2023.03.17
13:48:49 IST
Reason: HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
1
CA No. 2524/2019 etc.
For Appellant(s)
Mr. Kailash Vasdev, Sr. Adv.
Mr. Vishal Bhatnagar, Adv.
Ms. Iti Sharma, Adv.
Ms. Iti Shamra, Adv.
Mr. Puneet Sharma, Adv.
Ms. Lata Walia, Adv.
Mr. Karan Arora, Adv.
Mr. Anshay Dhatwalia, Adv.
Mr. Ashwani Kumar, AOR
M/S. Cyril Amarchand Mangaldas, AOR
Mr. Gopal Jain, Sr. Adv.
Mr. Sumit Attri, Adv.
Ms. Ritu Anand Vishwakarma, Adv.
Ms. Ritu Anand Vishwakarma, Adv.
Mr. Satatya Anand, Adv.
Mr. Shrey Singh, Adv.
Ms. Gauri Rasgotra, Adv.
Mr. Manish Kharbanda, Adv.
Ms. Ekta Gupta, Adv.
Mr. Abhishek Tripathi, Adv.
Ms. Priyashree Sharma PH, Adv.
Mr. Girish Ahuja, Adv.
Mr. Siddhant Puri, Adv.
Mr. Dinesh Moorjani, Adv.
For Respondent(s)
Ms. Anitha Shenoy, Sr. Adv.
Mr. Saurabh Sharma, Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Sarah Caleb, Adv.
Ms. Mantika Vohra, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Dr. Arun Kumar Yadav, Adv.
Ms. Suhashini Sen, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Bhuvan Mishra, Adv.
Ms. Yogmaya Agnihotri, Adv.
Mr. Rohit K. Singh, AOR
Mr. Amrish Kumar, AOR
Mrs. Aishwarya Bhati, A.S.G.
2
CA No. 2524/2019 etc.
Mr. Prashant Singh Ii, Adv.
Mr. Dhawal Uniyal, Adv.
Mr. Bhuvan Mishra, Adv.
Mrs. Ruchi Kohli, Adv.
Mr. Sumeer Sodhi, AOR
Ms. Shreya Singh, Adv.
M/S. Cyril Amarchand Mangaldas, AOR
Mr. Gopal Jain, Sr. Adv.
Mr. Sumit Attri, Adv.
Ms. Ritu Anand Vishwakarma, Adv.
Mr. Satatya Anand, Adv.
Mr. Shrey Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Gopal Jain, learned senior counsel, requests for adjournment.
The matters stand adjourned to 18th April, 2023.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR 3