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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(2)(f) in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955

(f)disputes as to immovable property of the nature similar to that contemplated under Section 145 of the same Code;