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[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(4) in The Coal Mines Regulations, 2011

(4)The distance between the centres of any two adjacent pillars left in a seam or section sha1l not be less than that specified in the table below as corresponding to the depth of the seam or section from the surface at that point and the width of the galleries in the working in question.Table
Depth of seam from surface Where the width of galleries doesnot exceed 3.0 meters Where the width of galleries doesnot exceed 3.6 meters Where the width of the galleriesdoes not exceed 4.2 meters Where the width of the galleriesdoes not exceed 4.8 meters
The distance between centres of adjacent pillarsshall not be less than
1 2 3 4 5
Metres Metres Metres Metres
Not exceeding 60 metres 12.0 15.0 18.0 19.5
Exceeding 60 but notExceeding 90 metres 13.5 16.5 19.5 21.0
Exceeding 90 but notexceeding 150 metres 16.5 19.5 22.5 25.5
Exceeding 150 but notexceeding 240 metres 22.5 25.5 30.0 34.5
Exceeding 240 but notexceeding 360 metres 28.5 34.5 39.0 45.0
Exceeding 360 metres 39.0 42.0 45.0 48.0