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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(b) in The Jute Manufactures Development Council Act, 1983

(b)such number of members not exceeding eight as the Central Government may think fit to be appointed by it from among the Ministries of the Central Government dealing with--
(i)agriculture;
(ii)commerce (textiles);
(iii)finance;
(iv)industry;
(v)civil supplies;
(vi)co-operation;