Andhra Pradesh High Court - Amravati
Nagam Girija Girija Kumari, Krishna ... vs N.Ravi Kiran, Hyd on 21 December, 2022
Author: M.Ganga Rao
Bench: M.Ganga Rao
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT WEDNESDAY THE TWENTY FIRST O8Y DF DECEMBER WO THOUSAND SND TWENTY TWO -PRESENT: THE HONOURABLE SRI JUSTICE M.GANGA RAO AND THE HONOURABLE SRI JUSTICE ¥ SRINIVAS FAMILY COURT APPEAL (FGA) NO: 219 OF 2017, 186 OF 2016 & 225 OF 2018 FCA NO: 218 OF 2017 Behveen: Nagar Ravi Kiran, S/o Setyangrayana, Ryo H.No.5-82, Phase-if, Mythn Nagar, Alwyn Cofony Road, Madinaguda, Hyderabad. . AppellantPetitioner AND Nagam Ginja @ Girja Kurnan, Wo. Ravi Kiran, Dia AV Narasgiah, Rio Plot No.6, CTO Galony, Viayawada. . Reapondent! Respondent Appeal under Section 19 of the Family Cours Act is Hed, aggrieved by the under and decree dL27.07 2016 passed in G.AW.O.P No 508 of 2040 by the learned Family Judge, Vieyawada IA NO: 2 OF 2017 (FCAMP No, 337/97) Petition under Section 181 CPC praying that in the circumstances stated in fhe mernorandum of grounds fled in support of the petition, the High Court may be pleased grant interim custody of the miner child Nagam Sri Charanya to the neitioner . FCA NO: 166 of 2046: Beiween. Nagam Girje € Girfa Kumari, Krishna Dist, Wo. Ravi Kiran Byo. AY. Narasaiah Ris. Piet No 88, OTO Colony, Viayawada. » AppalantRespondent AND N.RAVI KIRAN, HYD, Satyanarayana Senior Solution Archited, J.BLA. sofware Pvt. Lid, Sth Floor, Meenakahi Tech park, Sy No. 8a(P) Gachibow!, Hyderabad. 800032. _ Respondant/Fetitioner Courts Act is fled, a aver by the Appsal under Section 18 of the Fam gre DABS ad in OP No, 828 72008, o y the file Hy decree and camman order dated 27-07 "S078 p of the court of the judge, Family Court, Vilay IA NOx 1 OF 2016 (FCAMP No. 418/48) Fetiion under Section 157 CPO ar vie iq that in the circumstances stated in the memearandum of grounds fied in au INE TLof ine petition, the righ Court may be pleased to suspend the operation of the decree and order dated 27-07-2018 passed in QP No. S28/2008, on the fe of the oouri of the judge, Family Court, Vijaya awada. FEA NO: 225 of 2096: Retwean N Gia, Vilayawada, Wo. Ravi Kiran. [vo AV. Narasais ah. Hindu, aged 39 fears, Occ : House wife. Ric. Plot No. 68. CTO Colony, Vilayawada, .. FettionenAgo oniant N Ravi Kiran, Nycerabad, Te Salyanarayana. Aged about 43 years, Hindu, Senior Salution Architent, ..D.4. Sofiware Pvt. Lid, ath Floor, Meenakshi Tach Parke, Sy No. 2 2g (P} Gachibawh, Nyderabad-5ak a83 espondent/Respandert Appeal under Section 19 of the Family Courts Act is fled, aggrieved by the decree aad cammean ordar dated 31 OFf2018, passed in O.P.No, 835 of 2008. on the Me of ine court of the Judge. Family Qour. Vilayawada iA. NO: 1 OF 2076 (FCAMP No. 848/48} Patition under Section 181 CPC praying that in the circumstances sia mestignandum of grounds Meu in Supgort of the petition, the High Court pleased ip direct the Reepandent herein fo say maintenance @ Rs. 30, month to the petitioner. ted in the t May be OOK per The Appeal coming on for hearing, upon perusing the Petition and the remorandum af grounds fied in Su ppor thereof and the earlier order of the High Gourn dated OF 72.2022 meade Asein and upon hearing the arguinents of ¥ SR ANJANEYALU Advocate ae ne Patitioner in POANGSTS2017, Respendent_in POANG TO6/2018 & POA No S28/20i8, Sri SIVALENRA RAMACHANDRA P PRASAD Advecate for the 5 Respondent | in FOA No 2188017, Anosiant in FCA No 1GAfeOt8 and FCA No. 32812048 and the Gourt made the following ORDER:
"Sri VSR Anianeyulu, learned senior counsel states that he is appearing for the appellant-husband and sesks time to enable the husband ta appear before this court.
Sri 3. Ramachandra Prasad, learned counsel for the respondent-wife states that wife is present in the court along with her father. To faciittlete conciliation, both parties are directed fo appear before this esurtin person on 05.01.2023.
Poston 05.04.2023."
Sd/- U. SREDEVI ASSISTANT REGISTRAR TRUE COPY) er For ASSISTANT REGISTRAR Fo,
1. The Court of the Judge, Family Court. Viayawada,
2. Nagam Girja @ Gira Kumari, Wo. Ravi Miran, D/o AV Narasaiah, Rio Pict No.8, CYO Colony, Viayawada. (by SPEED POST)
3. N Ravi Kiran, Hyderabad, S/o. Satyanarayana. Aged about 43 years, Hindu, Senior Solution Architect, J.O.A. Software Pyt. Lid, Sth Floor, Meenakshi Tec Park, Sy.No. 38 (P} Gachibowll, Hyderabad-S00032 (by SPEED POST) 4, One CC ip SRE VSR ANJANEYALU Advocais [OPUC] 8, One CC to SRL SIVALENRA RAMACHANDRA PRASAD Advacate [OPUC]
6. One spare copy HRGN COURT DATED 24 2022 NOTE: POST ON O8.04,2023.
ORDER FOANos.219 af 2017, 186 OF 2016 & 228 OF 2018 APPEARANCE