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[Section 21]
[Entire Act]
State of Punjab - Subsection
Section 21(1) in The Lovely Professional University Act, 2005
| (a) | the Chancellor or his nominee; | .. | Chairman |
| (b) | the Vice-Chancellor; | .. | Member |
| (c) | one Dean, to be nominated by the University. | .. | Member |
| (d) | one Member of the Trust, to be nominated by the Trust; and | .. | Member |
| (e) | two persons, to be nominated by the Chancellor | .. | Members |