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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Punjab - Subsection

Section 133(4) in Punjab Jail Manual, 1996

(4)Every Senior Assistant Superintendent shall perform the duties of Deputy Superintendent regarding counting/searches etc, at the time of lock up in the evening and lock out in the morning on alternative days so as to gain experience and give relief to the Deputy Superintendent for such duties.