Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 19 July, 2019

Author: Alok Sharma

Bench: Alok Sharma

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Arbitration Application No.34/2019

                                   Kirloskar Technologies Pvt. Ltd.
                                                                                                         ----Petitioner
                                                                          Versus
                                   Rajasthan Medical Services Corporation Limited
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr.Punit Singhvi.




                                                 HON'BLE MR. JUSTICE ALOK SHARMA

                                                                           Order

                                   19/07/2019

                                         Issue notice to the respondents. Notice be given 'dasti' to the

                                   counsel for the petitioner.



(ALOK SHARMA),J Karan Bhutani /531/69 (Downloaded on 01/09/2019 at 08:04:20 PM) Powered by TCPDF (www.tcpdf.org)