Rajasthan High Court - Jaipur
Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 19 July, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No.34/2019
Kirloskar Technologies Pvt. Ltd.
----Petitioner
Versus
Rajasthan Medical Services Corporation Limited
----Respondent
For Petitioner(s) : Mr.Punit Singhvi.
HON'BLE MR. JUSTICE ALOK SHARMA
Order
19/07/2019
Issue notice to the respondents. Notice be given 'dasti' to the
counsel for the petitioner.
(ALOK SHARMA),J Karan Bhutani /531/69 (Downloaded on 01/09/2019 at 08:04:20 PM) Powered by TCPDF (www.tcpdf.org)