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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(5) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(5)Reservation of seats for Kashmiri Migrants. - The seats shall be reserved for the wards of Kashmiri Migrants in accordance with the directions issued, from time to time, by the All India Council of Technical Education, New Delhi and Ministry of Human Resources Development, Government of India. The admission to such seats shall be on the basis of merit.