Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act] State of Chattisgarh - Subsection Section 123(1)(s) in The Chhattisgarh Municipalities Act, 1961 (s)preparing such annual reports on the Municipal administration as the State Government may, by general or special orders, require the Council to submit;