Section 125(2)(xviii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

(xviii)the trade allowance which may be made or received by any person in any transaction in the notified agricultural produce in a market yard;

Legal Document View