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Supreme Court - Daily Orders

Sheen Golden Jewels (India) Pvt. Ltd. vs The State Tax Officer (Ib) 1 on 16 January, 2023

Bench: S. Ravindra Bhat, Dipankar Datta

     ITEM NO.53                          COURT NO.14                 SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   1100/2023

     (Arising out of impugned final judgment and order dated 30-11-2022
     in WA No. 747/2019 passed by the High Court Of Kerala At Ernakulam)

     SHEEN GOLDEN JEWELS (INDIA) PVT. LTD.                           Petitioner(s)

                                                VERSUS

     THE STATE TAX OFFICER (IB) 1 & ORS.                             Respondent(s)

     ([TO BE TAKEN UP ALONG WITH ITEM NO. 22 I.E. SLP(C) No.
     640/2023]..........FOR ADMISSION and I.R. and IA No.9225/2023-
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA
     No.9222/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 16-01-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA


     For Petitioner(s)

                                   Mr. Thottathil B Radhakrishnan, Sr. Adv.
                                   Mr. Mp Vinod, Adv.
                                   Mr. Atul Shankar Vinod, AOR


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified () Digitally signed by Harshita Uppal Date: 2023.01.16 (MATHEW ABRAHAM) 18:05:20 IST Reason: COURT MASTER (NSH)