Supreme Court - Daily Orders
Sheen Golden Jewels (India) Pvt. Ltd. vs The State Tax Officer (Ib) 1 on 16 January, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.53 COURT NO.14 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1100/2023
(Arising out of impugned final judgment and order dated 30-11-2022
in WA No. 747/2019 passed by the High Court Of Kerala At Ernakulam)
SHEEN GOLDEN JEWELS (INDIA) PVT. LTD. Petitioner(s)
VERSUS
THE STATE TAX OFFICER (IB) 1 & ORS. Respondent(s)
([TO BE TAKEN UP ALONG WITH ITEM NO. 22 I.E. SLP(C) No.
640/2023]..........FOR ADMISSION and I.R. and IA No.9225/2023-
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA
No.9222/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 16-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s)
Mr. Thottathil B Radhakrishnan, Sr. Adv.
Mr. Mp Vinod, Adv.
Mr. Atul Shankar Vinod, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified () Digitally signed by Harshita Uppal Date: 2023.01.16 (MATHEW ABRAHAM) 18:05:20 IST Reason: COURT MASTER (NSH)