Section 19 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997
19.
The Director of Medical Education, Andhra Pradesh, Hyderabad and all other officers concerned shall take suitable action as per the instructions issued through this G.O.[Substituted by Notification No. G.O.Ms. No. 256, dated 20.8.2004 (w.e.f. 16.8.1997).]
