Section 5(3) in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993
(3)The Licensing Officer after making such enquiry as he deems fit, may renew or may by order in writing for reasons to be stated therein, refuse to renew the licence :Provided that no order refusing to renew the licence shall be passed unless the applicant has been given a reasonable opportunity of being heard.
