Section 40(2)(i) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(i)[ a certificate in Form 'D' from the Electrical Inspector covering provision in rule 11 in Part I-A, rules 65 to 74,76,79 in Part IV and the rules 86 to 91 in Part V;] [G. O. Ms. No.1488, Home, dated the 31st March 1958.]