Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jharkhand - Subsection Section 28(b) in The Jharkhand Agricultural Produce Markets Rules, 2000 (b)endorsed on the back with the words "tendered vote" by the Presiding Officer in his own hand and signed by him.
