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[Cites 0, Cited by 1] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(b) in The Orissa Estates Abolition Act, 1951

(b)Any sum which was payable in respect of such estate as agricultural income-tax in respect of any agricultural income derived from such estate for the previous agricultural year;