Allahabad High Court
Ceasefire Industries Private ... vs State Of U P And 2 Others on 8 December, 2020
Bench: Anjani Kumar Mishra, Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 19810 of 2020 Petitioner :- Ceasefire Industries Private Limited(Cipl) Respondent :- State Of U P And 2 Others Counsel for Petitioner :- Alok Ranjan Mishra,Gopal Swarup Chaturvedi(Senior Adv.) Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Hon'ble Prakash Padia,J.
Counsel for the parties admit that the writ petition has been rendered infractuous on account of subsequent development.
Let the record be consigned.
Order Date :- 8.12.2020 saqlain