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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(4) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(4)Without prejudice to the powers of the Vice-Chancellor, the Heads of the University schools, conducted and recognised institutions, and the Heads of teaching departments in the University, shall have authority to exercise all such powers over the students in their respective charge as may be necessary for the maintenance of proper discipline.