Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(4) in Andhra Pradesh Skill Development Fund Rules, 2012 (4)Releases shall be made based on proposed work turn-out in terms of number of trainings, placements etc., Ad hoc/consolidated releases shall not be done.
