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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(14) in The M.P. Excise Act, 1915

(14)"manufacture" includes every process, whether natural or artificial, by which any intoxicant is produced or prepared and also redistillation and every process for the rectification, flavoring, blending or colouring of liquor;