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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)Noise - Normally a noise free industrial unit would be permitted in residential area. However, some noise may be unavoidable. The noise on the street or at the adjacent premises shall not be more than the tolerable limits.