Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] State of Maharashtra - Subsection Section 336(h) in Maharashtra Land Revenue Code, 1966 (h)the Hyderabad Record of Rights in Land Regulations, 1358-F are hereby repealed:
