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Himachal Pradesh High Court

Naresh Kumar And Others vs . Hrtc And Another on 21 March, 2022

Bench: Sabina, Satyen Vaidya

Naresh Kumar and others vs. HRTC and another .

CWP No.5951 of 2021 21.03.2022 Present: Mr. M.A. Khan, Senior Advocate with Ms. Hem Kanta Kaushal, Advocate, for the petitioners.

Mr. Vikas Rajput, Advocate, for the respondents.

Learned counsel for the petitioners seeks time to file reply.

List again on 11.7.2022.

( Sabina ) Judge ( Satyen Vaidya ) March 21, 2022 (KS) Judge ::: Downloaded on - 22/03/2022 20:11:55 :::CIS