Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 63 in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 63. Number of conciliators. - (1) There shall be one conciliator unless the parties agree that there shall be two or three conciliators. (2)Where there is more than one conciliator, they ought, as a general rule, to act jointly.
