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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Tripura - Subsection

Section 70(2)(k) in Tripura Town and Country Planning Act, 1975

(k)the periodical amendment of Development Plans, the period on the expiration of which such an amendment may be taken up, procedure to be followed in making such amendment;