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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(d) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(d)the facilities of access to be permitted to the public or any section thereof or to archaeological officers or to persons deputed by the Government to inspect or maintain the monuments;