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State of Bihar - Section

Section 118 in Bihar Factories Rules, 1950

118. The shunting jamadar.

(1)Every train in motion in a factory shall be in charge of properly trained jamadar.
(2)Before authorising the driver to proceed, the shunting jamadar shall satisfy himself that no person is under or between the vehicles or on the track in front of the train. He shall not call on the driver while any person is going off the track but only when all persons have gone off it.