Section 9(1)(g) in U.P. State Commission for Backward Classes Act, 1996

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(g) in U.P. State Commission for Backward Classes Act, 1996

(g)to discharge such other function in relation to the protection, welfare, development and advancement of the Backward. Classes as may be referred to it by the State Government.

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State of Uttar Pradesh - Subsection

Section 9(1)(g) in U.P. State Commission for Backward Classes Act, 1996