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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(vi) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(vi)the Superintendent shall make surprise inspection of provision stores at least once a month, shall visit the home at uncertain hours and check that every thing is in order;