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[Cites 0, Cited by 0] [Section 196] [Entire Act]

State of Andhra Pradesh - Subsection

Section 196(iv) in Andhra Pradesh Rules Under the Registration Act, 1908

(iv)The original shall be faithfully reproduced as it is found in the register and any missing or undecipherable letters, words or figures shall not be filled up by guessing from the context. A note shall be made as regards portions not legible or visible.