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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Andhra Pradesh - Subsection

Section 42(ii) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(ii)if he is on leave or under suspension or otherwise absent be communicated to him by registered post to the address given by him, if any, or of his usual place of residence;