Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Gagan Deep Dugal & Ors vs Religare Housing Developemnt Finance ... on 4 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~ 69(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CM(M) 1562/2018, CM APPL. 52944/2018, 13566/2019, 25373/2019
                               GAGAN DEEP DUGAL & ORS                 ..... Petitioners
                                            Through: Mr. Saurabh Choubey, Ms. Kanika
                                                     Agnihotir, Advs.

                                                  versus

                               RELIGARE HOUSING DEVELOPEMNT FINANCE
                               CORPORATION LTD                   ..... Respondent
                                            Through: None.

                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                   ORDER

% 04.04.2022 Due to paucity of time, the matter could not be heard today. List on 01.12.2022.

YASHWANT VARMA, J.

APRIL 4, 2022/N Signature Not Verified Digitally Signed By:NEHA Signing Date:06.04.2022 15:05:38