Delhi High Court - Orders
Gagan Deep Dugal & Ors vs Religare Housing Developemnt Finance ... on 4 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~ 69(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1562/2018, CM APPL. 52944/2018, 13566/2019, 25373/2019
GAGAN DEEP DUGAL & ORS ..... Petitioners
Through: Mr. Saurabh Choubey, Ms. Kanika
Agnihotir, Advs.
versus
RELIGARE HOUSING DEVELOPEMNT FINANCE
CORPORATION LTD ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 04.04.2022 Due to paucity of time, the matter could not be heard today. List on 01.12.2022.
YASHWANT VARMA, J.
APRIL 4, 2022/N Signature Not Verified Digitally Signed By:NEHA Signing Date:06.04.2022 15:05:38