Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(iii) in Bihar Societies Registration Rules, 2018

(iii)It shall be compulsory to fill all the entries as given in the online proforma for all applications to be filed online.