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Supreme Court - Daily Orders

Dr. S.S.R. Ramadass vs Association For The Welfare Of Persons ... on 2 April, 2019

     ITEM NO.9                          REGISTRAR COURT. 1               SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR AVANI PAL SINGH

                            SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 4978/2019

     DR. S.S.R. RAMADASS                                                Petitioner(s)

                                                    VERSUS

     ASSOCIATION FOR THE WELFARE OF PERSONS AFFECTED BY SAI HI VALUE
     PROPERTIES MADIPAKKAM & ORS.Respondent(s)

     (FOR ADMISSION and IA No.49185/2019-EXEMPTION FROM FILING O.T. and
     IA No.49181/2019-CONDONATION OF DELAY IN REFILING)

     Date : 02-04-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. S. Thananjayan, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in refiling is condoned. Process as per rules.

AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.06 11:39:25 IST Reason: