Supreme Court - Daily Orders
Dr. S.S.R. Ramadass vs Association For The Welfare Of Persons ... on 2 April, 2019
ITEM NO.9 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR AVANI PAL SINGH
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 4978/2019
DR. S.S.R. RAMADASS Petitioner(s)
VERSUS
ASSOCIATION FOR THE WELFARE OF PERSONS AFFECTED BY SAI HI VALUE
PROPERTIES MADIPAKKAM & ORS.Respondent(s)
(FOR ADMISSION and IA No.49185/2019-EXEMPTION FROM FILING O.T. and
IA No.49181/2019-CONDONATION OF DELAY IN REFILING)
Date : 02-04-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. S. Thananjayan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling is condoned. Process as per rules.
AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.06 11:39:25 IST Reason: