Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(a) in Tripura Horticultural Nurseries (Regulation) Act, 2013 (a)the nursery is suitable for the purpose of proper propagation of the horticultural plants in respect of which the license has been applied for;
