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[Cites 0, Cited by 0] [Section 24(9)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(9)(d) in Periyar University Act, 1997

(d)In case the Secretary to Government, in-charge of Higher Education, or the Secretary to Government, in-charge of Health and Family Welfare, or the Secretary to Government, in-charge of Law, is unable to attend the meetings of the Syndicate for any reason, he may depute any officer of his Department not lower in rank than that of Deputy Secretary to Government to attend the meetings. The officer so deputed shall have the right to take part in the discussions of the meeting and shall have the right to vote.