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Gauhati High Court

India Medtronic Private Limited vs The State Of Assam And 2 Ors on 17 January, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Arup Kumar Goswami

                                                                 Page No.# 1/2

GAHC010265772018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WA 346/2018

         1:INDIA MEDTRONIC PRIVATE LIMITED
         HAVING ITS REGISTERED OFFICE AT 1241, SOLITAIRE CORPORATE PARK,
         BUILDING NO.12, ANDHERI GHATKOPAR LINK ROAD, CHAKALA,
         ANDHERI EAST, MUMBAI 400093, MAHARASHTRA, THROUGH
         AUTHORISED REPRESENTATIVE SRI BISWAJIT CHAKRABORTY (AGE 35
         YRS)

         VERSUS

         1:THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
         ASSAM, HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GUWAHATI
         781006

         2:MISSION DIRECTOR
          OFFICE OF THE MISSION DIRECTOR NATIONAL HEALTH MISSION
          SAIKIA COMMERCIAL COMPLEX
          SHRINAGAR PATH
          CHRISTIANBASTI
          G.S. ROAD
          GUWAHATI 781005

         3:JOHNSON AND JOHNSON PVT. LTD.
          HAING ITS REGISTERED OFFICE AT
          L.B.S. MARG
          MULUND (W)
          MUMBAI 400080
          MAHARASHTRA
         THROUGH DIRECTOR
         ALSO AT 501
         ARENA SPACE
          OFF JVLR
          JOGESHWARI EAST
          MUMBAI 400060
                                                                              Page No.# 2/2

             MAHARASHTRA

Advocate for the Petitioner   : MR S DUTTA

Advocate for the Respondent : SC, HEALTH

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 17.01.2019 (A.S. Bopanna, CJ) List after three weeks at the request of Mr. NNB Choudhury, learned counsel for the appellant.

                     JUDGE                        CHIEF JUSTICE




Comparing Assistant