Gauhati High Court
India Medtronic Private Limited vs The State Of Assam And 2 Ors on 17 January, 2019
Author: A.S. Bopanna
Bench: A.S. Bopanna, Arup Kumar Goswami
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GAHC010265772018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 346/2018
1:INDIA MEDTRONIC PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 1241, SOLITAIRE CORPORATE PARK,
BUILDING NO.12, ANDHERI GHATKOPAR LINK ROAD, CHAKALA,
ANDHERI EAST, MUMBAI 400093, MAHARASHTRA, THROUGH
AUTHORISED REPRESENTATIVE SRI BISWAJIT CHAKRABORTY (AGE 35
YRS)
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GUWAHATI
781006
2:MISSION DIRECTOR
OFFICE OF THE MISSION DIRECTOR NATIONAL HEALTH MISSION
SAIKIA COMMERCIAL COMPLEX
SHRINAGAR PATH
CHRISTIANBASTI
G.S. ROAD
GUWAHATI 781005
3:JOHNSON AND JOHNSON PVT. LTD.
HAING ITS REGISTERED OFFICE AT
L.B.S. MARG
MULUND (W)
MUMBAI 400080
MAHARASHTRA
THROUGH DIRECTOR
ALSO AT 501
ARENA SPACE
OFF JVLR
JOGESHWARI EAST
MUMBAI 400060
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MAHARASHTRA
Advocate for the Petitioner : MR S DUTTA
Advocate for the Respondent : SC, HEALTH
BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 17.01.2019 (A.S. Bopanna, CJ) List after three weeks at the request of Mr. NNB Choudhury, learned counsel for the appellant.
JUDGE CHIEF JUSTICE Comparing Assistant