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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(2) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(2)Every order made under this Section shall be laid, as soon as may be after it is made, before the Legislative Assembly of Chhattisgarh.