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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(9) in The Merchant Shipping (Fire Appliances) Rules, 1969

(9)When carbon dioxide is used as the extinguishing medium in spaces containing boilers or oil fuel installations a quantity of gas which can be discharged normally without danger to the operator shall be available near the oil fuel unit.