Bombay High Court
Raghuleela Mega Mall Kandivali (W) ... vs The Municipal Commissioner And 4 Ors on 24 June, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1559 OF 2019
Raghuleela Mega Mall Kandivali (w) Premises ....Petitioner
Co-op. Society Ltd.
V/S
The Municipal Commissioner And 4 Ors ....Respondent
CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 24th June, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 11/11/2019.
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