Section 7(9) in The Indian Red Cross Society (Bengal Branch) Act, 1920
(9)[ the improvement of health, prevention of disease and mitigation of suffering and such other cognate objects as may be approved by the Society from time to time;] [Sub-clauses (1) to (9) substituted for the existing sub-clauses (1) to (8) by W.B. Act 13 of 1958.]
