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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Tamilnadu - Subsection

Section 8A(4) in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(4)The Staff Consultant may be categorized based on the qualification and length of experience and would be offered consolidated fee ranging from rupees sixty thousand per month (for a fresh candidate) to rupees one lakh twenty thousand per month (for a candidate having 15 years or more experience). The fees indicated in this clause shall stand revised at the end of every year with an escalation of 10%. In deserving cases additional remuneration not exceeding 25% of the fees indicated above may be granted.