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State of Tamilnadu - Section

Section 40 in The Anna University Act, 1978

40. Appointment of the first Registrar.

- Notwithstanding anything contained in sub-section (1) of section 14, within three months from the appointed day, the first Registrar shall be appointed by the Government for a period not exceeding two years. The pay and allowances and other conditions of service of the first Registrar shall be such as may be fixed by the Government in this behalf.