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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(a) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

(a)to review from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;