Section 7(4) in The Hazardous Wastes (Management And Handling) Rules, 1989

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Union of India - Subsection

Section 7(4) in The Hazardous Wastes (Management And Handling) Rules, 1989

(4)[ The occupier shall prepare six copies of the manifest in Form 9 comprising of colour code indicated below (all six copies to be signed by the transporter):

Copy number with colour code	Purpose
Copy 1 (white)	to be forwarded by the occupier to the State Pollution Control Board or Committee.
Copy 2 (yellow)	to be retained by the occupier after taking signature on it from the transporter and rest of the four copies to be carried by the transporter.
Copy 4 (Orange)	to be returned to the transporter by the operator of the facility after accepting waste.
Copy 5 (green)	to be returned by the operator of the facility to State Pollution Control Board/Committee after treatment and disposal of wastes.
Copy 6 (blue)	to be returned by the operator of the facility to the occupier after treatment and disposal of wastes.