Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Principal Commissioner Of Income Tax ... vs Noida Cyber Park Pvt Ltd on 27 January, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~58
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         ITA 307/2023
                                       PRINCIPAL COMMISSIONER OF INCOME TAX
                                       DELHI 4                                .....Appellant
                                                    Through: Mr. Abhishek Maratha, SSC
                                                             with Mr. Apoorv Agarwal, JSC
                                                             & Mr. Gaurav Singh, Adv.

                                                                            versus

                                       NOIDA CYBER PARK PVT LTD           .....Respondent
                                                    Through: Mr. Shubham Gupta, Adv.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 27.01.2025

1. A request for accommodation is made on behalf of learned counsel for the respondent.

2. Acceding to the same, let this appeal be re-notified for 18.02.2025.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

JANUARY 27, 2025/v This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 22:13:10