Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs Noida Cyber Park Pvt Ltd on 27 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 307/2023
PRINCIPAL COMMISSIONER OF INCOME TAX
DELHI 4 .....Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Apoorv Agarwal, JSC
& Mr. Gaurav Singh, Adv.
versus
NOIDA CYBER PARK PVT LTD .....Respondent
Through: Mr. Shubham Gupta, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 27.01.2025
1. A request for accommodation is made on behalf of learned counsel for the respondent.
2. Acceding to the same, let this appeal be re-notified for 18.02.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 27, 2025/v This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 22:13:10