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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Employees' State Insurance (Medical Benefit Services System) Rules, 1959

(3)They shall come into force in other areas on the date or dates from which Chapter V of the Employees' State Insurance Act, 1948 comes into force therein.