Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(b) in The Code of Civil Procedure, 1908

(b)"proceeding" includes a proceeding for the execution of a decree or order.]