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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)There shall be a Dean of each faculty who shall be nominated by the Vice-Chancellor by rotation in the manner as prescribed by the Statutes from amongst persons who are Heads of the University Departments and Chairpersons of Boards of Studies.